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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(8)(iii) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(iii)Application fee and charges for the change of name as required under the schedule of charges of the Distribution Licensee approved by the commission.