Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(14) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

(14)The existing vacancies as also any future vacancies occuring within the aforementioned period shall be filled up from amongst the candidates in the said panel, in order of merit.