Delhi High Court - Orders
Sh. Ashok Kumar Parwanda (Deceasetd) ... vs M/S Cement Corporation Of India on 26 September, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 164/2022
CM APPL. 19453/2022 -Delay 4168 days.
CM APPL. 19455/2022 -Addl. doc.
CM APPL. 19456/2022 -Ex. TCR.
CM APPL. 19457/2022 -Impleadment.
SH. ASHOK KUMAR PARWANDA (DECEASETD) THROUGH
LRS
..... Appellant
Through: Dr. Arun Mohan, Sr. Adv. with Ms.
Shantna Devi Raman, Mr. Arihant Jain and Ms.
Ritika Choubey, Advs.
versus
M/S CEMENT CORPORATION OF INDIA
..... Respondent
Through: Ms. Tanu Priya Gupta, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 26.09.2022 At request, list alongwith RFA 5/2011 on 07.10.2022.
REKHA PALLI, J SEPTEMBER 26, 2022 acm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:27.09.2022 15:20:38