Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(12) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(12)The Primary Consultant shall make suitable arrangement with the clinical establishment or the RMO so that his/her service may be called for without delay by the clinical establishment or the RMO if needed.