61. Selection Committee for Appointment of Registrar.
- No person shall be appointed Registrar except on the recommendation of Selection Committee constituted for the purpose and consisting of -(i)the Vice-Chancellor--ex-officio Chairman(ii)the nominee of the Chancellor on the Executive Council ; and(iii)three persons nominated by the Executive Council, from amongst its other members.(2)The qualifications for the post of Registrar and the procedure to be followed at the meeting of the Selection Committee shall be as prescribed by the Statutes.
