Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

Yamuna Kumar Singh vs State Of Chhattisgarh 78 ... on 6 December, 2018

                                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                               MCRC No. 9395 of 2018
                                  Yamuna Kumar Singh Versus State Of Chhattisgarh



    1

06-12-2018

Heard.

Admit.

Call for the case diary and list the matter alongwith MCRC No. 9444 of 2018, MCRC No. 9445 of 2018, MCRC No. 9446 of 2018 & MCRC No. 9488 of 2018.

sd/-

(Sharad Kumar Gupta) Judge Khushi