Calcutta High Court
State Bank Of India vs Index Suppliers Pvt. Ltd on 16 March, 2015
Author: Manjula Chellur
Bench: Manjula Chellur
APO NO.518 OF 2014
WITH
CS NO.312OF 2013
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
STATE BANK OF INDIA
Versus
INDEX SUPPLIERS PVT. LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 16th March, 2015.
For Plaintiff/Petitioner :
For Defendant/Respondent :
The Court : None appears. Adjourned.
( MANJULA CHELLUR, CJ.) (JOYMALYA BAGCHI, J.) Rsg.
AR[CR]