Section 59(2)(a) in Bills of Exchange Act 1882

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British India - Subsection

Section 59(2)(a) in Bills of Exchange Act 1882

(a)Where a bill payable to, or to the order of, a third party is paid by the drawer, the drawer may enforce payment thereof against the acceptor, but may not re-issue the bill.

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British India - Subsection

Section 59(2)(a) in Bills of Exchange Act 1882