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Delhi High Court - Orders

Mr Amrish Gupta vs Gurchait Singh Chima Deceased Through ... on 18 October, 2023

Author: Manmohan

Bench: Manmohan

                                          $~1
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           FAO(OS) (COMM) 182/2022 & C.M.Nos.31553-31555/2022
                                                      MR AMRISH GUPTA                                                                 ..... Appellant
                                                                   Through:                                      Mr.Ravi Gupta, Sr.Advocate with
                                                                                                                 Mr.Ashutosh Gupta, Mr.Gaurav
                                                                                                                 Rana, Mr.Rajesh Bansal and
                                                                                                                 Ms.Muskaan Mehra, Advocates.
                                                                                         versus

                                                      GURCHAIT SINGH CHIMA DECEASED THROUGH LR AND
                                                      WIDOW MRS DALJEET KAUR CHIMA               ..... Respondent
                                                                    Through: Mr.Kanhaiya Singhal with Mr.Anmol
                                                                             Sharma and Mr.Unwal Ghai,
                                                                             Advocates.
                                                      CORAM:
                                                      HON'BLE MR. JUSTICE MANMOHAN
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA
                                                                                         ORDER

% 18.10.2023

1. Learned counsel for the respondent is directed to file his written submission not exceeding five pages at least a week prior to the next date of hearing.

2. It is agreed that the parties shall take a date before the learned Single Judge in execution petition being OMP(ENF)(COMM) No.132/2023 beyond the next date of hearing.

3. List on 08th January, 2023.

MANMOHAN, J MINI PUSHKARNA, J OCTOBER 18, 2023/KA This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 23:02:54