Delhi High Court - Orders
Mr Amrish Gupta vs Gurchait Singh Chima Deceased Through ... on 18 October, 2023
Author: Manmohan
Bench: Manmohan
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 182/2022 & C.M.Nos.31553-31555/2022
MR AMRISH GUPTA ..... Appellant
Through: Mr.Ravi Gupta, Sr.Advocate with
Mr.Ashutosh Gupta, Mr.Gaurav
Rana, Mr.Rajesh Bansal and
Ms.Muskaan Mehra, Advocates.
versus
GURCHAIT SINGH CHIMA DECEASED THROUGH LR AND
WIDOW MRS DALJEET KAUR CHIMA ..... Respondent
Through: Mr.Kanhaiya Singhal with Mr.Anmol
Sharma and Mr.Unwal Ghai,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 18.10.2023
1. Learned counsel for the respondent is directed to file his written submission not exceeding five pages at least a week prior to the next date of hearing.
2. It is agreed that the parties shall take a date before the learned Single Judge in execution petition being OMP(ENF)(COMM) No.132/2023 beyond the next date of hearing.
3. List on 08th January, 2023.
MANMOHAN, J MINI PUSHKARNA, J OCTOBER 18, 2023/KA This is a digitally signed order.
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