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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

13. Constitution of Committee of ECET-AC.

- The Committee of ECET-AC shall be constituted by the Association of Un-Aided Private Professional Colleges with eminent members and academicians representing all the disciplines included for the test. A member of this committee shall be appointed as Convener of the Committee of ECET-AC to discharge functions as assigned by the Committee of ECET-AC.