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[Cites 0, Cited by 0] [Section 278(1)] [Section 278] [Entire Act]

State of Uttar Pradesh - Subsection

Section 278(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)acquire in addition to the said land and the buildings, if any, standing thereon, all such land with the buildings, if any standing thereon, as it shall seem expedient in the public interest to acquire outside of the regular line, or of the intended regular line, of such streets;