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[Cites 0, Cited by 0] [Section 31A(2)] [Section 31A] [Entire Act]

State of Tamilnadu - Subsection

Section 31A(2)(e) in Tamil Nadu Transparency In Tenders Rules, 2000

(e)Where the Procuring Entity deems fit, it may issue an advertisement indicating the rates fixed and call for enrollment of more suppliers at these rates subject to such suppliers fulfilling the eligibility criteria.