Himachal Pradesh High Court
Ex. Havildar Sarwan Singh vs . Ajay Singh & Anr. on 2 August, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Ex. Havildar Sarwan Singh Vs. Ajay Singh & anr.
.
FAO No.51 of 2019 02.08.2024 Present: Mr. Vijay Mokta, Advocate, vice counsel for the appellant.
Mr. Bhuvnesh Sharma, Sr. Advocate with Mr. Parav Sharma, Advocate, for respondent No.1.
Mr. Bhupender Pathania, Advocate, for respondent No.2.
CMP No.2514 of 2024 Rejoinder, as prayed for, be filed within three weeks. List thereafter.
Jyotsna Rewal Dua Judge August 02, 2024 (R.Atal) ::: Downloaded on - 02/08/2024 20:38:58 :::CIS