Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of West Bengal - Subsection Section 124(5) in The West Bengal Panchayat Act, 1973 (5)The meeting of the Sthayee Samiti shall be held [in the office of the Panchayat Samiti] [Words inserted by W.B. Act 37 of 1984.] at such time and in such manner as may be prescribed.
