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[Cites 0, Cited by 0] [Section 44B] [Entire Act]

State of Jharkhand - Subsection

Section 44B(d) in The Bihar Co-operative Societies Act, 1935

(d)drainage, reclamation from river or other waters or protection from floods or from erosion or other damage by water, or land used for agricultural purposes or waste land which is cultivable;