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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(3)(b) in The U.P. High Speed Diesel Oil and Light Diesel Oil (Maintenance of Supplies and Distribution) Order, 1981

(b)the requirement of the consumer, having regard to the industry, business, profession, trade or calling in which he is engaged and the purpose for which High Speed Diesel Oil or Light Diesel Oil is required by him;