Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] Union of India - Section Section 14 in Bar Council Of India Rules 14. The result of the election of the Chairman or the Vice-Chairman shall be sent forthwith to the Gazette of India for publication. D. POWERS AND DUTIES OF THE CHAIRMAN AND VICE-CHAIRMAN
