Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 22 in The U.P. Controlled Cotton Cloth and Yarn Dealers' Licensing Order, 1957 22. If any person contravenes any of the provisions of this order he shall be punished under Section 7 of the Essential Commodities Act, 1955 (Act No. X of 1955).
