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Delhi High Court - Orders

Delhi Public School Society vs Dps World Foundation And Anr on 4 February, 2019

Author: Rajiv Sahai Endlaw

Bench: Rajiv Sahai Endlaw

$~1
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CS(COMM) 154/2016 & IAs No.1705/2018 (u/O XIV R-5 CPC) &
      1706/2018 (for stay)

      DELHI PUBLIC SCHOOL SOCIETY                    ..... Plaintiff
                    Through: Mr. Suneel Mittal and Mr. Sudhanshu
                             Batra, Sr. Advs. with Mr. Bhuvan
                             Gugnani, Mr. R.P. Singh, Ms.
                             Vasudha Bajaj and Ms. Mythili,
                             Advs.

                                  Versus

    DPS WORLD FOUNDATION AND ANR               ..... Defendants
                  Through: Mr.       Zafar   Khurshid,       Mr.
                            Vikramaditya Singh and Ms. Sakshi
                            Kotiyal, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
                          ORDER

% 04.02.2019

1. Today also the senior counsel engaged by the defendants/applicants is not available and passover is sought which is not convenient.

2. Considering the nature of the application, it is not understandable as to why the counsel on record is not able to address the same.

3. List on 22nd April, 2019.

RAJIV SAHAI ENDLAW, J.

FEBRUARY 04, 2019 'bs'..