Delhi High Court - Orders
Delhi Public School Society vs Dps World Foundation And Anr on 4 February, 2019
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw
$~1 * IN THE HIGH COURT OF DELHI AT NEW DELHI + CS(COMM) 154/2016 & IAs No.1705/2018 (u/O XIV R-5 CPC) & 1706/2018 (for stay) DELHI PUBLIC SCHOOL SOCIETY ..... Plaintiff Through: Mr. Suneel Mittal and Mr. Sudhanshu Batra, Sr. Advs. with Mr. Bhuvan Gugnani, Mr. R.P. Singh, Ms. Vasudha Bajaj and Ms. Mythili, Advs. Versus DPS WORLD FOUNDATION AND ANR ..... Defendants Through: Mr. Zafar Khurshid, Mr. Vikramaditya Singh and Ms. Sakshi Kotiyal, Advs. CORAM: HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW ORDER
% 04.02.2019
1. Today also the senior counsel engaged by the defendants/applicants is not available and passover is sought which is not convenient.
2. Considering the nature of the application, it is not understandable as to why the counsel on record is not able to address the same.
3. List on 22nd April, 2019.
RAJIV SAHAI ENDLAW, J.
FEBRUARY 04, 2019 'bs'..