Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 9] [Entire Act] Union of India - Subsection Section 9(i) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995 (i)the reports received by the State Government under sub-rules (2) and (4) of rule 4, rule 6, clause (xi) of rule 8;
