Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 28 in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999 28. Statement of income and expenditure of district panchayat during the year. (i)Details of receipts and expenditure to be furnished separately as Annexure.
