Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(2)(g) in The Industrial Employment (Standing Orders) Punjab Rules, 1978 (g)holding a meeting inside the premises of the establishment without the previous permission of the manager or except as permitted by law; and