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Supreme Court - Daily Orders

Sadakat Kotwar vs The State Of Jharkhand on 25 January, 2021

Author: Hrishikesh Roy

Bench: Hrishikesh Roy

     ITEM NO.23                 Court 11 (Video Conferencing)            SECTION II-A

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CRIMINAL) Diary No.38089/2019

     SADAKAT KOTWAR & ANR.                                            Petitioner(s)

                                                 VERSUS

     THE STATE OF JHARKHAND                                           Respondent(s)

     Date : 25-01-2021 This petition was called on for hearing today.

     CORAM :               HON'BLE MR. JUSTICE HRISHIKESH ROY
                                                [IN CHAMBERS]


     For Petitioner(s)               Mr. Shree Prakash Sinha, Adv.
                                     Mr. Shekhar Kumar, AOR

     For Respondent(s)               Ms. Pragya Baghel, Adv.
                                     Mr. Anando Mukherjee, AOR


                           UPON hearing the counsel the Court made the following
                                              O R D E R

It appears that both the petitioners have surrendered and appropriate report is received. Registry to verify and proceed accordingly.

            (RACHNA)                                                  (POONAM VAID)
     SENIOR PERSONAL ASSISTANT                                        COURT MASTER




Signature Not Verified

Digitally signed by
Rachna
Date: 2021.01.27
16:29:34 IST
Reason: