Supreme Court - Daily Orders
Sadakat Kotwar vs The State Of Jharkhand on 25 January, 2021
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
ITEM NO.23 Court 11 (Video Conferencing) SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No.38089/2019
SADAKAT KOTWAR & ANR. Petitioner(s)
VERSUS
THE STATE OF JHARKHAND Respondent(s)
Date : 25-01-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY
[IN CHAMBERS]
For Petitioner(s) Mr. Shree Prakash Sinha, Adv.
Mr. Shekhar Kumar, AOR
For Respondent(s) Ms. Pragya Baghel, Adv.
Mr. Anando Mukherjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
It appears that both the petitioners have surrendered and appropriate report is received. Registry to verify and proceed accordingly.
(RACHNA) (POONAM VAID)
SENIOR PERSONAL ASSISTANT COURT MASTER
Signature Not Verified
Digitally signed by
Rachna
Date: 2021.01.27
16:29:34 IST
Reason: