Section 97 in Rajasthan Panchayati Raj Rules, 1996
97. Resolution for imposing water tax.
- In case a Panchayat decides to impose water tax under Clause (e) of Sub- Section (1) of Section 65, for arranging the supply of safe drinking water within the Panchayat Circle, and its maintenance, the Panchayat concerned shall pass a resolution for its intention to do so.
