Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 162 in Bihar Education Code, 1961 162. Submission of returns. - Every Government Professional College is required to submit punctually and in the prescribed forms such annual and periodical returns as may be required by the Department.
