Supreme Court - Daily Orders
Vls Finance Ltd. vs Commissioner Of Income Tax on 27 July, 2016
Bench: A.K. Sikri, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION(C) No. 2705/2016
IN
CIVIL APPEAL NO. 2667/2007
VLS FINANCE LTD. AND ANR. PETITIONER(S)
VERSUS
COMMISSIONER OF INCOME TAX AND ANR. RESPONDENT(S)
O R D E R
The instant review petition is filed against the order dated 28.04.2016 whereby the aforementioned civil appeal was dismissed.
We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned. The review petition is, accordingly, dismissed.
......................J. [A.K. SIKRI] ......................J [ROHINTON FALI NARIMAN] NEW DELHI;
JULY 27, 2016.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2016.07.28 14:26:28 IST Reason: CHAMBER MATTER SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 2705/2016 In C.A. No. 2667/2007 VLS FINANCE LTD. AND ANR. Petitioner(s) VERSUS COMMISSIONER OF INCOME TAX AND ANR. Respondent(s) (with office report) Date : 27/07/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
Application(s) pending, if any, shall stand disposed of accordingly.
(Ashwani Thakur) (Tapan Kr. Chakraborty)
COURT MASTER COURT MASTER
(Signed order is placed on the file)