Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(3) in Gujarat Public Trusts Act, 2011 (3)Subject to the direction and control of the State Government, every person appointed under the provisions of this Act shall work under the general guidance, superintendence and control of the Charity Commissioner.
