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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(4) in Periyar University Act, 1997

(4)Every person whose name has been entered in the register or graduates under sub-section (3) shall be entitled to have such entry renewed every five years on application made in that behalf to the Registrar within such time, in such manner and on payment of such fess as may be prescribed by the statutes.