Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 107 in Gujarat High Court Rules, 1993 107. Search in presence of officer and hours of search. - The search shall be made in the presence of an officer of the Court between the hours of 12.00 noon and 5.15 p.m. on working days.
