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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(iii) in Tamil Nadu Revision of Tariff Rates on Supply of Electrical Energy Act, 1978

(iii)The New Industries to be set up in the Madras Metropolitan Area shall not be eligible for any tariff concessions.