Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 7 in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited 7. No member, society, once affiliated, can seek disaffiliation except as permitted under the Act and the Rules, unless it is dissolved.
