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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2)(d) in The East Punjab Drugs (Control) Act, 1949

(d)[ * * *] [Clause (d) of sub-section (2) of section 17 omitted by Punjab Act, 14 of 1950, section 3.]