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Rajasthan High Court - Jaipur

Kumud Gauttam D/O Sh. Gopesh Kumar ... vs Jaipur Vidyut Vitran Nigam Limited on 16 July, 2018

Author: Veerendr Singh Siradhana

Bench: Veerendr Singh Siradhana

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 14563/2018

                                    Kumud Gauttam D/o Sh. Gopesh Kumar Gauttam
                                                                                           ----Petitioner
                                                                   Versus
                                    Jaipur Vidyut Vitran Nigam Limited
                                                                                         ----Respondent


                                   For Petitioner(s)        :   Mr. Hemant Taylor
                                   For Respondent(s)        :   Mr. Ganesh Gupta for Mr. Shailesh
                                                                Prakash Sharma



                                       HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA

                                                                   Order

                                   16/07/2018

                                         It is informed that Mr. Shailesh Prakash Sharma, Advocate,

                                   has entered as caveat in this matter.

                                         Accordingly, learned counsel for the petitioner would furnish

                                   a copy of the writ application along with anneuxres thereto, in the

                                   office of Mr. Shailesh Prakash Sharma, Advocate, in course of the

                                   day and file evidence in the Registry.

                                         Registry is directed to reflect the name of Mr. Shailesh

                                   Prakash Sharma, Advocate, as counsel for the respondents.

Response, if any, be filed on or before 19th July, 2018.

Matter be listed on 20th July, 2018.

(VEERENDR SINGH SIRADHANA),J Pooja/159 Powered by TCPDF (www.tcpdf.org)