Rajasthan High Court - Jaipur
Kumud Gauttam D/O Sh. Gopesh Kumar ... vs Jaipur Vidyut Vitran Nigam Limited on 16 July, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 14563/2018
Kumud Gauttam D/o Sh. Gopesh Kumar Gauttam
----Petitioner
Versus
Jaipur Vidyut Vitran Nigam Limited
----Respondent
For Petitioner(s) : Mr. Hemant Taylor
For Respondent(s) : Mr. Ganesh Gupta for Mr. Shailesh
Prakash Sharma
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA
Order
16/07/2018
It is informed that Mr. Shailesh Prakash Sharma, Advocate,
has entered as caveat in this matter.
Accordingly, learned counsel for the petitioner would furnish
a copy of the writ application along with anneuxres thereto, in the
office of Mr. Shailesh Prakash Sharma, Advocate, in course of the
day and file evidence in the Registry.
Registry is directed to reflect the name of Mr. Shailesh
Prakash Sharma, Advocate, as counsel for the respondents.
Response, if any, be filed on or before 19th July, 2018.
Matter be listed on 20th July, 2018.
(VEERENDR SINGH SIRADHANA),J Pooja/159 Powered by TCPDF (www.tcpdf.org)