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State of Gujarat - Section

Section 56 in The Gujarat Ayurved University Act, 2021

56. Repeal of Guj. Ord. 12 of 2020 and saving.

(1)The Gujarat Ayurved University Ordinance, 2020 is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.