Section 3(42)(ii) in The Aircraft Rules, 1937

[Cites 0, Cited by 0] [Section 3(42)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(42)(ii) in The Aircraft Rules, 1937

(ii)engaged in general aviation or helicopter operations means the pilot designated by the operator or owner as being in command and charged with the safe conduct of a flight;]

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Union of India - Subsection

Section 3(42)(ii) in The Aircraft Rules, 1937