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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 89(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)The Secretary Panchayat may, within such period as may be prescribed, either approve the budget or return it to the District Panchayat through the District Planning Committee for such modification as he may direct.