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[Cites 0, Cited by 0] [Section 16(2B)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(2B)(a) in Kerala Cooperative Societies Act, 1969

(a)before the Registrar, if the request referred to in sub-section (2A) is made to a person on whom, the powers of the Registrar is conferred under sub-section (2) of section 3; or