Chattisgarh High Court
Jitendra Singh Jaat vs State Of Chhattisgarh And Others 9 ... on 28 November, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 3145 of 2008
Jitendra Singh Jaat Versus State Of Chhattisgarh And Ors.
28/11/2019 Shri Trivikram Nayak, counsel for the petitioner.
Shri Chitendra Singh, PL and Shri Pawan
Shrivastava, counsel for the respective respondents.
Shri Pawan Shrivastava, learned counsel for respondent No.3 would inform that the record summoned by this Court vide order dated 3.10.2019 is available with the CEO, Zila Panchayat, Raipur.
It appears, the CEO, Zila Panchayat, Raipur is not appearing in this writ petition.
Smt. Fouzia Mirza, learned Additional Advocate General is directed to issue necessary instructions to the CEO, Zila Panchayat, Raipur for production of the relevant record, failing which this Court may direct personal appearance of the CEO, Zila Panchayat, Raipur.
Post the matter on 12.12.2019. Certified copy as per rules.
Sd/-
Judge (Prashant Kumar Mishra) Barve