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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(5)(a) in The Punjab School Education Board Leave Regulations

(a)An employee who is granted leave beyond the date of compulsory retirement or quitting of service, as the case may be, shall be entitled during such leave to leave salary as admissible under this regulation.