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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(9) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(9)The Board shall hold its sittings in the premises of an observation home on such days and at such time as may be fixed by the authority concerned from time to time.