Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 4 in Bihar Money Lenders Rules, 1977

4. Maintenance of Register of money-lenders to be under Section 4.

- The Register of Money-lenders to be maintained by the Anchal Adhikari or such other officer appointed by the State Government by notification published in the Official Gazette in this behalf under sub-section (1) of Section 4 shall be in Form M.L-1 appended to these Rules.