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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(j) in The Industrial Finance Corporation Act, 1948

(j)[ undertaking research and surveys for evaluating or dealing with marketing or investments and undertaking and carrying on techno-economic studies in connection with the development of industry;] [ Inserted by Act 2 of 1982, Section 12 (w.e.f. 12.3.1982).]