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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(6) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(6)The number of seats reserved for a district shall bear the same proportion to the total number of seats available in any of the Medical or Dental Colleges in West Bengal as the population of the district bears to the population of the entire State of West Bengal.Explanation 1.-For the purpose of this section the figures of district wise population as given in the latest census report shall be taken to be the population of the districts and the population of the entire State of West Bengal shall be calculated by adding up the figures of population of all the districts.Explanation 2.-The number of seats to be reserved in the different districts may be explained by the following formulae:-
P .. = Total population of the State
P1, P2, P3 .. = Population of Districts Nos. 1, 2, 3, ....
D1, D2, D3 .. = Number of seats to be reserved for Districts Nos. 1, 2, 3, ...
S1, S2, S3 .. = Number of available seats in Medical or Dental Colleges Nos.1, 2, 3, ...
In Medical College No.l. In Medical College No.2. In Medical College No.3. ..
D1=S1/P x P1; S2/P x P1; S3/P x P1; and so on
D2=S1/P x P2; S2/P x P2; S3/P x P2; and so on
D3=S1/P x P3; S2/P x P3; S3/P x P3; and so on