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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2)(d) in The Jammu and Kashmir Apartment Ownership Act, 1989

(d)the scales of composition fees which may be paid under section 8 for the breach of the terms and conditions of any lease or sub-lease ;