Andhra Pradesh High Court - Amravati
P. Venkata Lingam vs The State Of Andhra Pradesh on 24 September, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.W.P.No.16630 of 2024
PROCEEDING SHEET
Sl. DATE Office
ORDER
No. Note
03. 24.09.2024 GRKP, J
1. Sri Arjun Choudary, learned Assistant Government Pleader, seeks time to file Counter.
2. Let the Counter be filed within four (04) weeks. Thereafter, two (02) weeks for filing Rejoinder, if any.
3. List on 13.11.2024.
4. Interim order granted earlier shall continue until next listing.
__________ GRKP, J DNV