Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 12 in The Nagaland University Act, 1989

12. The Chancellor.

(1)The Chancellor shall be appointed by the Visitor in such manner as may be prescribed by the Statutes.
(2)The Chancellor shall, be virtue of his office, be the Head of the University.
(3)The Chancellor, shall, if present, preside at the convocations of the University held for conferring degrees.