Delhi High Court - Orders
Urvashi Rajain vs Union Of India And Ors on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~94
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9077/2018
URVASHI RAJAIN ..... Petitioner
Through
versus
UNION OF INDIA AND ORS. ..... Respondents
Through Mr Sanjeev Uniyal, Advocate for UOI.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv