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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(i) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

(i)summoning and enforcing attendance of a person against whom inquiry is to be conducted and witnesses required in connection therewith;