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Allahabad High Court

Surendra Bahadur Singh (No. 15155660Y, ... vs Union Of India And Others on 27 July, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 38
C.M.Appli. No.209016 of 2010

in
Case :- WRIT - A No. - 22751 of 2009

Petitioner :- Surendra Bahadur Singh (No. 15155660y, Ex Gunner)
Respondent :- Union Of India And Others
Petitioner Counsel :- Col. (Retd) R.A. Pandey
Respondent Counsel :- A.S.G.I.

Hon'ble Shishir Kumar,J.

This is an application for modication of the order dated 21.07.2010.

In view of the order dated 21.07.2010 is being modifeid to this extent that in veiw of the Constitution of the Army Tribunal and in view of the Section 34 of the Act, the recod of the this case has to be transferred to the Army Tribunal.

In such circumstances, the office is directed to transmit the file of this case to the Army Tribunal, if possible within a period of two months.

Order Date :- 27.7.2010 Pr/-