Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act] State of Uttarakhand - Subsection Section 23(3)(i) in National Law University of Uttarakhand Act, 2011 (i)to examine and scrutinize the annual budget of the University and to make recommendations or financial matters to the Executive Council;